Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Chattisgarh - Subsection

Section 43(2) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(2)The University may with the previous sanction of the Commissioner, Higher Education recognise for the purposes of admission to a course of study for a degree as equivalent to its own degrees and any degree conferred by any other University, or as equivalent to the final examination held under the Chhattisgarh Madhyamik Shiksha Adhiniyam, 1965 (No. 25 of 1965), any other examination.