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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(2)(c) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(c)sanction any scheme, plan or works of improvement or development including building regulations or provisions regulating or controlling factories, dairies, slums, cheris, hutting grounds or markets for water-supply or sewerage in the said area;