Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103C] [Entire Act] State of Karnataka - Subsection Section 103C(3) in Karnataka Municipal Corporations Act, 1976 (3)All money collected in the form of Urban Transport Cess shall be credited to the Urban Transport Fund created under section 149A.
