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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

(2)It shall be open to the Board for the sake of timely completion of proceedings, to direct bunching up associations/groups referred to above so that they can make collective affidavits.