Supreme Court - Daily Orders
Tahmina Sultana Mozumdar vs Junaid Masud Laskar on 18 February, 2019
Bench: R. Banumathi, R. Subhash Reddy
ITEM NO.20 COURT NO.7 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 300/2019
TAHMINA SULTANA MOZUMDAR Petitioner(s)
VERSUS
JUNAID MASUD LASKAR Respondent(s)
(FOR ADMISSION and IA No.27221/2019-STAY APPLICATION)
Date : 18-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Nitin Sangra,Adv.
Mr. Subash C. Biswas,Adv.
Mr. Mahesh Kumar,Adv.
Mr. Satyajit Saha,Adv.
Ms. Devika Khanna,Adv.
Mrs.V. D. Khanna, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Issue notice.
In the meantime, there shall be stay of further proceedings in FCOS NO.3 of 2018 titled “Junaid Masud Laskar v. Tahmina Sultana Mozumdar” pending before the Family Court at Chengalpattu, Tamil Nadu, until further orders from this Court. (MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified BRANCH OFFICER Digitally signed by MAHABIR SINGH Date: 2019.02.18 16:41:03 IST Reason: