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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Uttarakhand - Subsection

Section 127(1)(d) in Uttarakhand Panchayati Raj Act, 2016

(d)the establishment of committees other than advisory committees, for any purpose and the determination of all matters relating to the constitution and procedure of such committees ;-