Calcutta High Court
Cesc Ltd vs Md. Salauddin on 22 November, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee
ORDER SHEET
APOT 1262 of 1999
WP 1320 of 1999
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
CESC LTD.
Versus
MD. SALAUDDIN
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ.
The Hon'ble JUSTICE DEBANGSU BASAK Date : 22nd November, 2013.
Appearance:
Mr. Jeevan Ballav Panda, Adv.
Mr. Rishav Dutta, Adv.
The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK, J.) akb/