Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11AA] [Entire Act] State of Punjab - Subsection Section 11AA(3) in Punjab General Sales Tax Act, 1948 (3)No order shall be made under this section against any dealer without giving such dealer reasonable opportunity of being heard.
