Karnataka High Court
Mahila Samakhya Karnataka vs Shobha W/O Arunkumar Pandav on 14 November, 2008
III THE HIGH COURT OF KARRATAKA, BAHGALORE
DATED mm mm 14% DAY or xovnmna j _
BEFORE
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Civil Petition Ho. 95 1 "
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BETW BEN
1 MAHILA SAMAKHYA KARNATAICA. " _
No.63 1, 22:41) MNN, 41$-.'I"£.aLQ.c {~«
JAYANAGAR, BANGALoREr56@_r34.v1 ' __ _
REP. BY rrs STATE PRQq_RAMMEjVm'RE(:<r_0R
2 DISTRICF PRE)G}iffil\dME§ Cr;»t:>r~:':3:;:ist;«i:3*c1.R7
MA}-IILA' -KA:zN--A'14AKaV--
No.94; K.H,B.'vc2{31,01s¢v,%V%Vrais;< MELL ROAD
SHANTHINAGAR; Cr{ILBA'R_(}}f;_-585 103.
3 DISTRICT P!RfGGRAM}v;IE'{3i)~ORDINATOR
MAHV;'LALsAMA1;H'vA KARNATAKA
NEAR GANESH 'TEMPLE
- , " '~I§1J'A.LIN'GAI~'PA comm, RAICHUR
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4 "'£>iSTRJ'{:3;".?R€§(§i2AMME CO-ORDINATGR
MA.mLA.sAh¢AKHYA KARNATAKA
. HoU3E'----:¢c);3~6146, SECOND FLOGR
BISHAN MANSION, NEAR POLYTECHNIC2
' CDLLEGE, UDGIR ROAD, BIDAR PEFITIONERS
Ss'i§"r"iittcgowda, Advocate for M/S P s RAJKGOPAL
" V--f;ass0c;:ATEs, ADVOCATES)
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AND :
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SNYF. SHOBHA
w/0 ARUNKUMAR PANDAV
AGED ABOUT 31 YEARS,
R/C} NO 2450411,
NEAR STBT (moss, JAGAT, '
GULBARGA.
SMT. CHIRISTA KUMARI,
D/0 ARVIN KARNKAR
AGED 32 YEARS, _
R] 0 CHRISTIAN COLOv1'{Y';,_C¥"IiTGU :T'l3fA'"1'Q_..,
HUNAGAD, DISTRICT BIDAR. a_ 1. j. .A
SMT. KAMALABAI V I "
W/O REVAPR9; i--'i§;L:<EIa_E 3;
AGE!) 45, QC-(3: s;%5};A3*QGI1-31 . '
RI 0 uKAM%JA1_3"AGi, 'E'1L'i'1?:}=2AB"*EI)4.i2{)Ai)
POST AsHTA€3A--'21*.aLU:<? MID DI_s'I'R_I§cr
GULB5J2"GP*' '~~:ii. '*2
MRS. SHAIVAR BE(§1,JN:.._.
W/0 ABDUL SUKUR~, fi'.GE.:»LV38 YEARS
R/O H.NO."F=.995, _
MOMEAPU RA I¢EAR"MiJAGUR1
301233 CHYFTAMPALLI
-.w;_o \':'I..NQI) KUMAR
AGE!) 31' 'mags
R; C}4_HOI£8E4i--iOLD LATE GUN DAPPA BALAI)
SANJEEVANAGAR NEHRU GUNJ
' '~».GULBAR_C5sA.
" -V RENUKA
_ W['O"VIJAYKUMA}?, AGES 41 YEARS
-RAVIVAR PETH
EAR LAXMINAYAN TEMPLE,
BHARWAD
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' 1. MRS? F:S':"!'H'E.R
.w/.0 RAJKLIVIVEAR
SMT. LAXMI
WIO SHARNAPPA GAIKWAD
AGED ABOUT 45 §'E3ARS
AT POST
YENGUNDA, TALUK: ALAN!)
DISTRKJT: GULBARGA
SMT'. THIPPAMMA
W/0 SHARANAPPA
AGED 41 YEARS
AT POST RAJESHWAR',
TALUK: BASAVAKALYANA
D¥S'I'RIC'}": BIIDAR
SNFI'. KALAVATHI,
w/0 ZAREPPA
AGED 41 YEARs._ V
R/() NEAR H.NQ.-412, HA
v1JAYNAc4AR:_Cof:;ms:Y,'---¢ _ ._
TQ: AND 913?: ..G¥;~£LfBAR.{3A.
Sm'. _.
W/O WHAR'ANAPPA--..NILANGE
AT AND POST YEN<3UNBA;'
TALu1--=;;A1;.AN"1)., = '-
_Aa3E1:> 49..YL1ARs,
" ijm__'1se imam and dis
Egan.
R/'cf:.N'o.;4e9¢594;25(158)
CPE_(_}ULIV.R0A.,{),
musaa TALUK, ALAN!)
at Bangaiore
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RESPONDENTS
M 2 *, 'Fhis_ Petition filed {Us 24 rjw Section 151 of CPC
«V K_VprayéngVto "exilow this Civil Petition, withdraw Writ Appeal No. 999
ef 206? fxuirn the Circuit Bench at Gulbarga and assign the same
posed of at the Principal Bench of this Horfibie
in the interest ofjusticc.
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This pefition coming on for admission this day, the Court
made the following: ;
ORDER
Learned counsel for petitioner has filed a the above civil petition may be dismissed ;aéA'h'ot'_pxi.:ss¢d; 'V
2. Memo is placed on record. _ dismissed as not pressed. Sc1/ -
Chief Justice