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Supreme Court - Daily Orders

Apex Chamber Of Commerce And Industries ... vs Government Of N.C.T. Of Delhi on 8 July, 2019

     ITEM NO.64                          REGISTRAR COURT. 1               SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

                IA 124608/2018,124609/2018, in Civil Appeal          No(s).    9121/2018


     APEX CHAMBER OF COMMERCE AND INDUSTRIES OF N.C.T. OF DELHI
                                                      Appellant(s)

                                                    VERSUS

     GOVERNMENT OF N.C.T. OF DELHI & ORS.                               Respondent(s)


         IA No. 124609/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES
         IA No. 124608/2018 - STAY APPLICATION)


     Date : 08-07-2019 These matters were called on for hearing today.


     For Appellant(s)
                                        Mr. Divakar Kumar, AOR


     For Respondent(s)
                                       Ms Pallavi Chopra, Adv.
                                       Mr. D. N. Goburdhan, AOR
                                       Mr Ajay Kumar Singh, Adv.
                                       Mr. Arvind Kumar Sharma, AOR
                                       Ms Nivedita Nair, Adv.
                                       Mr Shadman Ali, Adv.
                                       Ms. Asha Gopalan Nair, AOR
                                       Ms Ishita Nagpaul, Adv.
                                       Mr. Firdouse Qutb Wani, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on respondent nos. 1,3 and 5 but none has entered appearance.

Signature Not Verified

Digitally signed by HEMA JOSHI Date: 2019.07.13

Respondent no.4 has filed counter affidavit. 10:54:47 IST Reason: Respondent nos. 2 and 7 to 9 are granted four weeks time for filing counter affidavit.

-2-

Item no.64 Service is not complete on respondent no.6. However, Ld. Counsel, Mr Surjeet Singh appearing on behalf of Ms Divya Roy, Advocate-on-record appears for respondent no.6 and submitted that vakalatnama will be filed within two weeks time. Counter affidavit be filed within four weeks thereafter.

List again on 14.10.2019.

ANIL LAXMAN PANSARE Registrar