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[Cites 0, Cited by 0] [Section 38A(2)] [Section 38A] [Entire Act]

NCT Delhi - Subsection

Section 38A(2)(c) in The Delhi Rent Control Act, 1958

(c)withdraw any appeal or proceeding pending before any Additional Tribunal and dispose it of itself or transfer the appeal or proceeding for disposal to any other Additional Tribunal. [Inserted by Act 37 of 1984, section 2 (w.e.f. 26-5-1984).]