Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 52 in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

52. Entry of exchange in record of rights

— On exchange of land under section 48 or section 49, the appropriate entry relating thereto shall be made in the record of rights.Division of tenancies