Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 2 in The Orissa Partnership Rules, 1943 2. Definition. - In these rules -(a)"the Act" means the Indian Partnership Act, 1932;(b)"Form" means a Form in the Schedule to these rules;(c)"section" means a section of the Act;(d)"Registrar" means the Registrar of Firms.
