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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(10) in The Sikh Gurdwaras Act, 1925

(10)[ "Amritdhari Sikh" means and includes every person who has taken khende-ka-amrit or khanda pahul prepared and administered according to the tenets of Sikh religion and rites at the hands of five pyaras or `beloved ones';] [Inserted by Punjab Act 11 of 1944, Section 2(b).][(10-A) `Sahjdhari Sikh' means a person - [Inserted by Punjab Act No. 11 of 1944, Section 2(b).]
(i)who performs ceremonies according to Sikh rites;
(ii)who does not use tobacco or Kutha (Halal meat) is any form;
(iii)who is not a Patit; and
(iv)who can recite Mul Manter.]