Madhya Pradesh High Court
Adecco Flexione Workforce Solns ... vs Smt. Jaishree Devi on 15 December, 2017
THE HIGH COURT OF MADHYA PRADESH
MA-1963-2016
(ADECCO FLEXIONE WORKFORCE SOLNS LIMITED Vs SMT. JAISHREE DEVI)
5
Jabalpur, Dated : 15-12-2017
None for the appellant.
Shri R.K. Singh, learned counsel for the
respondents No.1 to 7.
None for the respondent No.8 & 9, though served.
Learned counsel for the respondents No.1 to 7submitted that the appellant did not deposit the award amount till today.
In absence of learned counsel for the appellant, matter is adjourned.
Matter be listed on 16.01.2018. It is made clear that no further adjournment shall be given.
(RAJEEV KUMAR DUBEY) JUDGE (ra)