Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60B] [Entire Act] State of Punjab - Subsection Section 60B(2) in The Punjab Factory Rules, 1952 (2)The Government may in writing exempt any existing factory from the provisions of sub-rule (1) if by virtue of the construction of the factory it is impossible to provide such a passageway.
