Section 6 in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986
6. Disciplinary authority in respect of members of the service promoted.
- While as a member of the service had been promoted from Class III to Class II, no penalty shall be imposed on him in respect of his work or conduct while he was a member of the class from which he was promoted except by an authority competent to impose punishments upon the members of Class II to which he had been promoted.
