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[Cites 0, Cited by 2] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(a) in The Border Security Force Act, 1968

(a)makes away with, or is concerned in making away with, any arms, ammunition equipment, instruments, tools, clothing or any other thing being the property of the Government issued to him for his use or entrusted to him; or