Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs Kopparla Santhi on 10 October, 2023
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HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. W.A.No. 979 of 2023
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No NOTE 01. 10.10.2023 Adjourned at the request of the learned
Government Pleader for Assignment appearing for the appellants.
List on 31.10.2023 along with W.A. No.969 of 2023.
DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J AMD 2