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[Cites 0, Cited by 0] [Section 219(2)] [Section 219] [Entire Act]

State of Bihar - Subsection

Section 219(2)(a) in The Bihar Motor Vehicles Rules, 1992

(a)to any trailer having not more than two wheels and not exceeding 771 kilograms in weight laden when used singly and not in a train with other trailers,