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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(1)(l) in The Rajasthan Urban Improvement Act, 1959

(l)for determining the conditions under which the officers and servants of the Trust or any of them shall, on retirement, receive pensions or gratuities or compassionate allowances and the amount of such pensions, gratuities and compassionate allowances;