Madhya Pradesh High Court
M/S Sundaram Finance Ltd. vs The State Of Madhya Pradesh on 17 April, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-18686-2017
(M/S SUNDARAM FINANCE LTD. Vs THE STATE OF MADHYA PRADESH)
6
Jabalpur, Dated : 17-04-2018
At the request of Mr. Anoop Nair, learned counsel for the
petitioner, list after four weeks.
sh
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
e
CHIEF JUSTICE JUDGE
ad Pr a hy mrs. mishra Digitally signed by DEEPA MISHRA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, DEEPA MISHRA ad postalCode=482001, st=Madhya Pradesh, 2.5.4.20=0299ff49ef292df64822155cff4c4921e12ded03a0b07008cd132af 4f66ae25a, serialNumber=e5ab7e7c0015e02d05f4525962f1c483e415d288fb5c7c208 2f662f2bb495b44, cn=DEEPA MISHRA Date: 2018.04.19 22:02:50 -07'00' M of rt ou C h ig H