Section 13(2)(b) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(2)(b) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(b)for each complete month or part thereof thereafter at four and a half per cent of that amount during the time he continues to make default in the payment of that amount:

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State of Goa - Subsection

Section 13(2)(b) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986