Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 22 in The Orissa Payment of Wages Rules, 1936 22. Abstracts. - [Section 26 (3) (1)] - The abstracts of the Act and the rules made thereunder to be displayed under Section 25 shall be in Form V.
