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[Cites 0, Cited by 0] [Section 195(8)] [Section 195] [Entire Act]

Union of India - Subsection

Section 195(8)(c) in The Coal Mines Regulations, 2017

(c)the circuit shall be tested, either for electrical resistance or for continuity, before connecting it to the firing apparatus, which shall be made with an apparatus specifically designed for the purpose and only after all persons in the vicinity have taken proper shelter as provided under regulation 196;