Bombay High Court
Dhananjay T. Dhake And Anr vs Rakesh Wadhwan And Ors on 25 June, 2024
Author: Sharmila U. Deshmukh
Bench: Sharmila U. Deshmukh
Board Sr.No.:-101
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 601 OF 2012
In
FIRST APPEAL STAMP NO. 3339 OF 2012
Dhananjay T. Dhake And Anr ....APPLICANT
V/S
Rakesh Wadhwan And Ors ....RESPONDENT
WITH CIVIL APPLICATION IN FA NO. 602 OF 2012 In First Appeal STAMP NO. 3339 OF 2012 Dhananjay T. Dhake And Anr ....APPLICANT V/S Rakesh Wadhwan And Ors ....RESPONDENT CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 25th June, 2024 P.C. :
Due to paucity of time, stand over to 10/07/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 26/06/2024 ::: Downloaded on - 27/06/2024 02:07:35 :::