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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(2) in Agriculture University, Jodhpur Act, 2013

(2)No order made under sub-section (1) shall be questioned in any court of law on the ground that no difficulty, as is referred to in sub-section (1), existed to be removed.