Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Rajasthan - Subsection Section 83(1) in Rajasthan Registration Rules, 1955 (1)A refusal to register is not a suspension but a final termination of the proceedings, and in such a case the record is made in register No. II. not in the minute book.
