Tripura High Court
Party Name : Rashida Tripura & Anr vs The State Of Tripura on 11 April, 2017
Author: T. Vaiphei
Bench: T. Vaiphei
Case No :Crl.A(]) 0000057/2015 Party Name : RASHIDA TRIPURA & ANR Vs THE STATE OF TRIPURA THE HONBLE THE CHIEF JUSTICE T. VAIPHEI THE HONBLE MR. JUSTICE STALAPATRA
11 42 17 bn the prayer made on behalf of the learned counsel for the appellants, list it again on 25th April, 201 7 for final hearing.
It is made clear that no further adjournment will be granted to any of the parties hereafter. Download Date: 8-05-20] 7 15:05 1/1