Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Goa - Subsection Section 6A(2) in The Goa Animal Preservation Act, 1995 (2)Every property seized under this Act shall be forwarded without unnecessary delay to the place so designated by the competent authority.
