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Bombay High Court

Municipalcorporation Of City Of Vasai ... vs The State Of Maharashtra on 9 April, 2021

Author: G. S. Kulkarni

Bench: Dipankar Datta, G. S. Kulkarni

                                                    19-WP No.4420-2011

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                      CIVIL APPELLATE JURISDICTION

                   WRIT PETITION NO. 4420 OF 2011

 Municipal Corporation of City of Vasai Virar ...Petitioner
            Versus
 State of Maharashtra & Ors.                  ...Respondents
                             WITH
           CIVIL APPLICATION NO. 2027 OF 2019
                             WITH
          INTERIM APPLICATION NO. 276 OF 2020
                               IN
             WRIT PETITION NO. 4420 OF 2011

 Anthony F. Foss                        ...Applicant

 In the matter between

 Municipal Corporation of City of
 Vasai-Virar & Anr.                     ...Petitioners
            Versus
 State of Maharashtra                   ...Respondent

                              WITH
                  WRIT PETITION NO. 4365 OF 2010
                              WITH
                  WRIT PETITION NO. 4419 OF 2011
                              WITH
                CIVIL APPLICATION NO. 1404 OF 2011
                                IN
                  WRIT PETITION NO. 4419 OF 2011

 Haresh Gopal Warane                    ...Petitioner
           Versus
 State of Maharashtra & Ors.            ...Respondents

         And

 Smt. Anita Ramu Dhangada               ...Applicant



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                                                   19-WP No.4420-2011

                               WITH
                   WRIT PETITION NO. 4751 OF 2015

 Jimmy Mates Gonsalves                 ...Petitioner
           Versus
 State of Maharashtra & Ors.           ...Respondents


                          WITH
        INTERIM APPLICATION (St.) NO. 2880 OF 2021
                           IN
             WRIT PETITION NO. 4420 OF 2011

 Rajkumar Mahadeo Chorghe              ...Applicant

 In the matter between

 Municipal Corporation of
 City of Vasai-Virar                   ...Petitioner
            Versus
 State of Maharashtra                  ...Respondent

                             WITH
           CIVIL APPLICATION NO. 2820 OF 2013
                               IN
             WRIT PETITION NO. 4420 OF 2011
 Vinayak Nikam                    ...Applicant
            Versus
 Municipal Corporation of City of
 Vasai-Virar & Anr.               ...Respondents

                               WITH
                   REVIEW PETITION NO. 56 OF 2016
                                IN
                   WRIT PETITION NO. 4420 OF 2011

 Anthony Foss                          ...Applicant

 In the matter between
 Municipal Corporation of City of
 Vasai-Virar through its Commissioner ...Petitioner



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                                                   19-WP No.4420-2011

                           WITH
           CIVIL APPLICATION (St.) NO. 8410 OF 2019
                             IN
               WRIT PETITION NO. 4420 OF 2011

 Vivek Raghunath Pandit & Ors.        ...Applicants
 In the matter between
 Municipal Corporation of City of
 Vasai-Virar through its Commissioner ...Petitioner
            Versus
 State of Maharashtra                 ...Respondent
                             WITH
        REVIEW PETITION (St.) NO. 6913 OF 2016
                               IN
             WRIT PETITION NO. 4420 OF 2011

 M/s. Hotel Western Beach, through
 Proprietor Vijay Patil & Ors.        ... Applicants
 In the matter between
 Municipal Corporation of
 City of Vasai-Virar                  ...Petitioner
            Versus
 through Mayor Rajiv Patil & Anr.     ... Respondents

                              WITH
                CIVIL APPLICATION NO. 2598 OF 2011
                                IN
                  WRIT PETITION NO. 4420 OF 2011

 Municipal Corporation of City of
 Vasai-Virar through its Commissioner ...Applicant
            Versus
 The State of Maharashtra             ... Respondent

                              WITH
                  WRIT PETITION NO. 4417 OF 2011
                              WITH
                CIVIL APPLICATION NO. 1479 OF 2011

 Mahesh Sitaram Desai                 ...Petitioner
           Versus
 The State of Maharashtra & Ors.      ...Respondents

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                                                    19-WP No.4420-2011

                               WITH
                   WRIT PETITION NO. 5065 OF 2011

 Ravindra Purushottam Patil            ...Petitioner
           Versus
 State of Maharashtra & Ors.           ...Respondents
                               WITH
                   WRIT PETITION NO. 6201 OF 2011

 Prabhat Kumar Narendra Singh     ...Petitioner
           Versus
 State of Maharashtra & Ors.      ...Respondents
                             WITH
            WRIT PETITION NO. 10824 OF 2011

 Vilas Sukur Tare                      ...Petitioner
            Versus
 State of Maharashtra & Ors.           ...Respondents

                              WITH
                  WRIT PETITION NO. 13155 OF 2019

 Jimmy Mates Gonsalves & Anr.          ...Petitioners
           Versus
 State of Maharashtra & Ors.           ...Respondents

                                .....

 Mr. Rajesh S. Datar, Advocate          for     the      petitioner         in
 WP/4419/2011 and WP/4365/2010.

 Mr. Rohit Joshi i/by Gauri Godse, Advocate for the Petitioner in
 WP/4417/2011.

 Mr Sanjeev Punalekar a/w Mr. Madhur Rai, Mr. Rajeev K.
 Panday a/w Mr. Jimmy Gonsalves i/b. PRS Legal for the
 applicant/intervenor in CA/2027/2019 in WP/4420/2011.

 Mr.V.A.Thorat, Spl. Counsel a/w. Mr.Vaibhav Sugdare, Special
 Counsel Mr. P.P. Kakade, G.P. and Mr, A.I. Patel, Addl. G.P. for
 the State.



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                                                        19-WP No.4420-2011

 Mr. Anthony Floriyen Foss, Advocate for the Petitioner in
 WP/13155/2019.
                            .....

                               CORAM :- DIPANKAR DATTA, CJ &
                                        G. S. KULKARNI, J.

DATE : APRIL 9, 2021 P.C. :

Stand over to 11th June 2021.
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