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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(2)(c) in Kolkata Municipal Corporation Building Rules, 2009

(c)lift landing lobby with a maximum area of 6 sq.m. in all floors including roof if any, 3.0 sq.m for every lift in each floor including roof, if any,