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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2)(f) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(f)the procedure to be followed in taking possession of a building and in disposing of the articles found therein at the time of taking possession; and