Section 24(7) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
(7)An endorsement as under shall be affixed on the reverse of the last page of the document.-(a)Sl. No. of the application;(b)Name of the applicant;(c)Date of presentation of the application;(d)No. of pages;(e)Copying fee charged;(f)Date on which copy is ready;(g)Date of delivery.
