Supreme Court - Daily Orders
Kishori Lal vs State Of Haryana on 12 January, 2010
üITEM NO.76 REGISTRAR COURT.1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K GUPTA
Petition(s) for Special Leave to Appeal (Crl) No(s).5561/2009
KISHORI LAL & ANR. Petitioner(s)
VERSUS
STATE OF HARYANA Respondent(s)
(With appln(s) for bail and office report )
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Rishi Malhotra,Adv.
For Respondent(s)
Mr. Ashok Mathur,Adv.
UPON hearing counsel the Court made the following
O R D E R
File not received.
List again on 21.1.2010.
(M.K.GUPTA) Registrar hj