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Supreme Court - Daily Orders

Abhishek Singh Chauhan vs Union Of India on 14 February, 2022

Bench: Ajay Rastogi, Abhay S. Oka

     ITEM NO.15                    Court 13 (Video Conferencing)             SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                WRIT PETITION(S)(CRIMINAL)    NO(S).    40/2022

     ABHISHEK SINGH CHAUHAN                                                PETITIONER(S)

                                                     VERSUS

     UNION OF INDIA & ORS.                                                 RESPONDENT(S)

     (FOR ADMISSION and I.R. and IA No.15328/2022-STAY APPLICATION and
     IA No.15329/2022-EXEMPTION FROM FILING O.T. )

     Date : 14-02-2022 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE AJAY RASTOGI
                             HON'BLE MR. JUSTICE ABHAY S. OKA


     For Petitioner(s)                   Mr. Sushil Kumar Jain , Sr.Adv.
                                         Mr. Puneet Jain, Adv.
                                         Ms Christi Jain , Adv.
                                         Mr. Harsh Jain , Adv.
                                         Mr.Umang Mehta ,Adv
                                         Ms. Shruti Singh , Adv
                                         Ms. Pratibha Jain, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned Senior Counsel for the petitioner submits that in a similar writ petition filed at the instance of Sanjay Verma, W.P. (Crl.) No. 476/2021, notice has been issued by this Court on 10.12.2021.

Issue notice.

Signature Not Verified

Tag with W.P. (Crl.) No. 476/2021 and list before appropriate Digitally signed by Anita Malhotra Date: 2022.02.14 Court.

16:17:09 IST Reason:

(POOJA SHARMA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)