Supreme Court - Daily Orders
Abhishek Singh Chauhan vs Union Of India on 14 February, 2022
Bench: Ajay Rastogi, Abhay S. Oka
ITEM NO.15 Court 13 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION(S)(CRIMINAL) NO(S). 40/2022
ABHISHEK SINGH CHAUHAN PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.15328/2022-STAY APPLICATION and
IA No.15329/2022-EXEMPTION FROM FILING O.T. )
Date : 14-02-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Sushil Kumar Jain , Sr.Adv.
Mr. Puneet Jain, Adv.
Ms Christi Jain , Adv.
Mr. Harsh Jain , Adv.
Mr.Umang Mehta ,Adv
Ms. Shruti Singh , Adv
Ms. Pratibha Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned Senior Counsel for the petitioner submits that in a similar writ petition filed at the instance of Sanjay Verma, W.P. (Crl.) No. 476/2021, notice has been issued by this Court on 10.12.2021.
Issue notice.
Signature Not VerifiedTag with W.P. (Crl.) No. 476/2021 and list before appropriate Digitally signed by Anita Malhotra Date: 2022.02.14 Court.
16:17:09 IST Reason:
(POOJA SHARMA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)