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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(5) in The Fertilizer (Control) Order, 1985

(5)[ The State Government may be notification in the Official Gazette and on such terms and conditions as may be specified in such notification, constitute a Committee called the State Fertilizer Committee consisting of a Chairman and not more than 5 other members, having experience or knowledge in the field, including a representative from State Agricultural University, the Fertilizer Industry and Indian Micro Fertilizers Manufacturers' Association to advise the State Government regarding the grades/formulations of [mixture of fertilizer] [Inserted by S.O. 725(E), dated 28th July, 1988 (w.e.f. 28th July, 1988).] and their specifications] [Added by S.O. 397(E), dated 18th June, 1993.].