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[Cites 0, Cited by 0] [Section 262(7)] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(7)(b) in The Income Tax Act, 2025

(b)has been allotted a Permanent Account Number, and who has intimated his Aadhaar number as per sub-section (6) may furnish or intimate or quote his Aadhaar number in lieu of the Permanent Account Number.