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Himachal Pradesh High Court

Sh. Rajeev Sharma vs . Smt. Ram Devi And Others on 11 July, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sh. Rajeev Sharma Vs. Smt. Ram Devi and others CR No. 13 of 2021 .

11.07.2022 Present: Mr. B.S. Attri, Advocate, for the petitioner.

None for respondents No. 1, 2, 4 and 5.

Respondent No. 3 is ex parte.

Ms. Tanu Sharma, Advocate, Court Guardian, for respondents No. 6 and 7.

r to Heard for some time. As prayed for, list for continuation on 31st August, 2022. In the meanwhile, Registry is directed to call for the record from the learned Courts below.

(Ajay Mohan Goel) Judge July 11, 2022 (bhupender) ::: Downloaded on - 11/07/2022 20:04:59 :::CIS