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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2)(k) in The Airports Economic Regulatory Authority Of India Act, 2008

(k)the matters in respect of which the Authority will have the powers of a Civil Court under clause (a) of sub-section (2) of section 29;