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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3) in The Registration Act, 1977 (1920 A.D.)

(3)[ The Government may also, appoint Additional Inspector General of Registration, Joint General of Registration and Deputy Inspector General of Registration and may prescribe the duties of such officers:Provided that every such officer shall be subordinate the Inspector General of Registration.] [Inserted by Act No. XIII of 2011, dated 25th April, 2011.]