Section 21C(2) in The Bihar Co-operative Societies Rules, 1959
(2)[ * * *] [Omitted 'The Conducting Officer concerned shall call a Primary Meeting to elect the representatives (delegates) on the date fixed by him, wherever the bye laws of a Co-operative Societies so provide;' by Notification No. 7-114/2006-7340, dated 26.11.2008.]