Madhya Pradesh High Court
Riyaj Mohammad vs The State Of Madhya Pradesh on 25 March, 2025
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-2592-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 2592 of 2025 (RIYAJ MOHAMMAD AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 25-03-2025 Shubham Nagar - advocate for the petitioner.
Shri Sudeep Bhargava appearing on behalf of Advocate General.
Admit.
Let record of trial court be requisitioned.
(SUSHRUT ARVIND DHARMADHIKARI) (GAJENDRA SINGH)
JUDGE JUDGE
MK
Signature Not Verified
Signed by: MUKTA
KOUSHAL
Signing time: 26-03-2025
10:45:11