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State of Odisha - Section

Section 10 in The Orissa Factories Rules, 1950

10. Loss of licence.

- Where a licence granted under these rules is lost or accidentally destroyed, a duplicate may be granted on payment of a fee of [two hundred rupees] [Substituted vide Orissa Gazette Extraordinary No. 1/1.1.2004-SRO 718-2003-LE/23.12.2003.].[Rules prescribed under Sub-sections (1) and (4) of Section 7] [Substituted vide Orissa Gazette Part III of 1972-SRO No. 696/1972.]