Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239] [Entire Act] State of Goa - Subsection Section 239(3) in The Goa Panchayat Raj Act, 1994 (3)All the members of the State Legislative Assembly whose constituencies lie within the district shall be permanent invitees of the Committee.
