Page No.# 1/8 vs The Union Of India And 8 Ors on 9 October, 2023

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Gauhati High Court

Page No.# 1/8 vs The Union Of India And 8 Ors on 9 October, 2023

Bench: Sanjay Kumar Medhi

                                                         Page No.# 1/8

GAHC010225162023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/5984/2023

         SANJIB BHARTI AND 16 ORS.
         SANJIB BHARTI (AGE-26 YRS),
         S/O. GANESH BHARTI,
         VILL- NO. 1 PAHARPUR,
         P.O. PAHARPUR, P.S. TAMULPUR,
         DIST. BAKSA (TAMULPUR) (ASSAM),
         PIN NO. 781360.
         ROLL NO. 5105124905.

         2: MON PRASAD DHAKAL
          (AGE-21YRS
         S/O. HEMLAL DHAKAL

         VILL. GANESHPUR
         NAGRIJULI

         P.O. NAGRIJULI
          P.S. TAMULPUR

         DIST. BAKSA (ASSAM)

         PIN NO. 781368.
         ROLL NO. 5105008781

         3: ANUPAM KARMAKAR
         AGE-23 YRS
         S/O. NIKHIL KARMAKAR

         VILL. POCHAGARH

         P.O. FAKIRAGRAM

         P.S. FAKIRAGRAM
                            Page No.# 2/8

DIST. KOKRAJHAR (ASSAM)

PIN NO. 783345.
ROLL NO. 5105056800

4: DEBA PRASAD CHOUDHURY

AGE23
S/O. TOLEN CHOUDHURY

VILL. SAWNAGAON

P.O. MULAGAON

P.S. BONGAIGAON

DIST. BONGAIGAON (ASSAM)

PIN NO. 783380.
ROLL NO. 5105082454.

5: RUBUL DAS
 (AGE-29 YRS)

S/O. CHITTARANJAN DAS

VILL. MEDHIPARA
SORBHOG TOWN

WARD NO. 3

P.O. AND P.S. SORBHOG

DIST. BARPETA (ASSAM)

PIN NO. 781317.
ROLL NO. 5105064109.

6: KUKIL NATH
 (AGE-23 YRS)

S/O. SOMBAR NATH

VILL. BORGHAT

P.O. ALIKUCHI
 P.S. RAHA
                               Page No.# 3/8

DIST. NAGAON (ASSAM)

PIN NO. 782103.
ROLL NO. 5105084053

7: SUNIL SAHU
 (AGE-21 YRS)

S/O. BIJOY SAHU

VILL. MOLESH BASTI

P.O. SILPUTA TINIALI

P.S. BAKALIA

DIST. KARBI ANGLONG (ASSAM)

PIN NO. 782482.
ROLL NO. 5105098535.

8: BINOY DAS
 (AGE-22 YRS)

S/O. RAMESH DAS

VILL. AND P.O. KARIA

P.S. NALBARI

DIST. NALBARI (ASSAM)

PIN NO. 781339.
ROLL NO. 5105011635.

9: BRENDON BORUAH
 (AGE-22 YRS
S/O. MOINA GOGOI

VILL. PONKIAL GAON

P.O. DOIGRUNG

P.S. GOLAGHAT

DIST. GOLAGHAT (ASSAM)

PIN NO. 785702.
                                    Page No.# 4/8

ROLL NO. 5107017862.

10: DEBAJIT DUTTA
 (AGE-22 YRS)

S/O. MIREN DUTTA

VILL. GARAKUSH GAON

P.O. PHULPANI CHIGA

P.S. GAURISAGAR

DIST. SIVASAGAR (ASSAM)

PIN NO. 785683.
ROLL NO. 5107017965.

11: PRASENJIT DAS
 (AGE-23 YRS)

S/O. PRABODH DAS

VILL. DHEKIAJULI TOWN WARD NO. 5

P.O. DHEKIAJULI

P.S. DHEKIAJULI

DIST. SONITPUR (ASSAM)

PIN NO. 784110.
ROLL NO. 5105066496

12: MUKUNDA BARO
 (AGE-24 YRS)

S/O. BHUBAN BARO

VILL. CHENIALPARA

P.O. MUDAIBARI

P.S. KALAIGAON

DIST. UDALGURI (ASSAM)

PIN NO. 784146.
                                  Page No.# 5/8

ROLL NO. 5105031848.

13: LABEN RABHA
 (AGE-25 YRS)

S/O. SAJAN RABHA

VILL. CHABUKDHARA

P.O. RANGAJULI

P.S. KHOIRABARI

DIST. UDALGURI (ASSAM)

PIN NO. 784522.
ROLL NO. 5105006155

14: SIMANTA PATGIRI
 (AGE-24 YRS)
S/O. JATIN PATGIRI

VILL. DALOIGAON
(BAMAKHATA)

P.O. BAMAKHATA

P.S. PATACHARKUCHI

DIST. BARPETA (BAJALI) (ASSAM)

PIN NO. 781325.
ROLL NO. 5105010466

15: RAJIBUL HOQUE
 (AGE-23 YRS)

S/O. ANOWAR HUSSAIN KHAN

VILL. BARBALA

P.O. BARBALA
 P.S. HOWLY

DIST. BARPETA (ASSAM)

PIN NO. 781316.
ROLL NO. 5105111474
                                                      Page No.# 6/8


16: AFSANA BEGUM BARBHUIYA
 (AGE-24 YRS)

D/O. FULEJAR ALI BARBHUIYA

VILL. KANAKPUR PT. III

P.O. KANAKPUR EAST

P.S. JOYPUR

DIST. CACHAR (ASSAM)

PIN NO. 788107.
ROLL NO. 5111016093

17: ANAMIKA NEOG
 (AGE-22 YRS)

D/O. KESHAB NEOG

VILL. TEKELA GAON

P.O. TEKELABARI

P.S. PULIBOR

DIST. JORHAT (ASSAM)

PIN NO. 785616.
ROLL NO. 510701221

VERSUS

THE UNION OF INDIA AND 8 ORS.
REPRESENTED BY THE SECRETARY OF THE MINISTRY OF HOME AFFAIRS,
GOVT. OF INDIA, NEW DELHI, 1.

2:THE STAFF SELECTION COMMISSION

REPRESENTED BY THE CHAIRMAN
BLOCK NO. 12 CGO COMPLEX LODHI ROAD
NEW DELHI
03.

3:THE REGIONAL DIRECTOR
                                       Page No.# 7/8

STAFF SELECTION COMMISSION
GUWAHATI
ASSAM
HOUSE FED COMPLEX
DISPUR
GHY - 6.

4:THE DIRECTOR GENERAL

BORDER SECURITY FORCE
BLOCK NO. 10 CGO COMPLEX LODHI ROAD
NEW DELHI
03.

5:THE DIRECTOR GENERAL

SASHATRA SEEMA BALL
5-6
VIVEKANANDA MARG
EAST BLOCK
R.K. PURAM
NEW DELHI
22.

6:THE DIRECTOR GENERAL

CENTRAL RESERVE POLICE FORCE
(RECRUITMENT) EAST BLOCK-07
LEVEL-4
SECTOR-01
R.K. PURAM
NEW DELHI
66.

7:THE DIRECTOR GENERAL

INDO TIBETAN BORDER POLICE
BLOCK NO. IV
CGO COMPLEX LODHI ROAD
NEW DELHI
03.

8:THE DIRECTOR GENERAL

CENTRAL INDUSTRIAL SECURITY FORCE
BLOCK NO. 13 CGO COMPLEX LODHI ROAD
NEW DELHI
03.
                                                                           Page No.# 8/8


            9:THE DIRECTOR

             CENTRAL FORENSIC SCIENCE LABORATORY
             LODHI ROAD
             BLOCK - 4
             CGO COMPLEX
             NEW DELHI
             110003

Advocate for the Petitioner   : MD H R AHMED

Advocate for the Respondent : DY.S.G.I.




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

09-10-2023 Heard Shri H. R. Ahmed, learned counsel for the petitioners, who are aspirants in a recruitment process for the post of Constables (GD) in the CAPFs which was held in the year 2022.

It is the case of the petitioner that though they were successful and had secured more than the cut-off marks, their appointments are being withheld at this stage of verification of Biometric Data.

Let notice be issued, returnable by 4 (four) weeks. Ms. S. Baruah, learned CGC accepts notice on behalf of all the respondents. Let extra copies of the writ petition be served upon the learned counsel by tomorrow.

JUDGE Comparing Assistant

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