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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(e) in Bombay High Court (Designation of Senior Advocates) Rules, 2018

(e)Every advocate preferring an application for designation as a Senior Advocate, shall submit his application as per Form II, endorsed by two designated Senior Advocates as per Form I appended to these rules.