Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 135 in The Trade And Merchandise Marks Act, 1958

135. Amendment.

- The enactments specified in the Schedule shall be amended in the manner specified therein.