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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(e) in The Hyderabad Court of Wards Act, 1350 F

(e)such other securities, stock and shares guaranteed by the Government of [Maharashtra] [Substituted by A.O., 1956.] or the Government of India or by any [State Government] [Substituted by A.O., 1956.];