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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(8) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(8)The special secretary (General Administration Branch) of the department or any such officer not below the rank of special secretary as may be notified by the Government from time to time shall be the Appellate Authority mentioned in sub-rule (1).